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[Cites 0, Cited by 0] [Section 228(2)] [Section 228] [Entire Act]

State of Maharashtra - Subsection

Section 228(2)(d) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(d)cause mains and pipes to be shut off so as to give greater pressure of water in or near the place where the fire has occurred;