Madhya Pradesh High Court
Prathmik Krishi Sakh Sahakari Sansthan ... vs The State Of Madhya Pradesh on 23 April, 2022
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 2837 of 2021 (PRATHMIK KRISHI SAKH SAHAKARI SANSTHAN MARYADIT BARKHEDA JAGIR TEH SHAMSHABAD VIDISHA THR ITS ADMINI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 23-04-2022 Parties through their respective counsel.
As prayed, list the case on 27/04/2022.
(SUNITA YADAV) JUDGE vpn VIPIN KUMAR AGRAHARI 2022.04.25 17:43:13 +05'30' VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00'