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[Cites 0, Cited by 2] [Section 202(1)] [Section 202] [Entire Act]

State of Tamilnadu - Subsection

Section 202(1)(ii) in Tamil Nadu Panchayats Act, 1994

(ii)prohibit the doing of any act which is about to be done or is being done, in pursuance, or under colour, of this Act, if in his opinion, -