Himachal Pradesh High Court
Giri Raj Sharma vs . State Of H.P. & Others. on 29 April, 2022
Bench: Sabina, Sandeep Sharma
Giri Raj Sharma vs. State of H.P. & others.
CWP No. 2424 of 2022 .
29.04.2022 Present: Mr. Nishant Khidtta, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Ranjan Sharma, Additional Advocate General, for respondents No. 1 to 3/State.
CWP No. 2424 of 2022 & CMP No.4468 of 2022 Mr. Ranjan Sharma, learned Additional Advocate General requests for an adjournment enabling him to seek further instructions.
List again on 06.05.2022.
( Sabina ) Judge (Sandeep Sharma) Judge April 29, 2022 (reena) ::: Downloaded on - 29/04/2022 20:08:42 :::CIS