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[Cites 0, Cited by 0] [Section 14A(3)] [Section 14A] [Entire Act]

State of Haryana - Subsection

Section 14A(3)(ii) in Haryana Co-operative Societies Act, 1984

(ii)"free reserves" means all reserves credited out of the profit and loss account but does not include reserves credited out of re-evalution of assets and write back of depreciation provisions.