Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 15 in The Aircraft Act, 1934

15. Use of patented invention on aircraft not registered in India .-

The provisions of section 42 of the Indian Patents and Designs Act, 1911, shall apply to the use of an invention of any aircraft not registered in [India] in like manner as they apply to the use of an invention in a foreign vessel.