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State of Bihar - Section
Section 212 in Bihar Board's Miscellaneous Rules, 1958
212. Exception in case of treasurers.
- The amount of the security of treasurers is not regulated by the principles enunciated in the preceding rule but is determined by the number of treasury transactions in the district where they serve. The scale of security is as follows:| Rs. | ||
| Treasurers of 1st class districts | ... | 20,000 |
| Treasurers of 2nd class districts | ... | 15,000 |
| Treasurers of 3rd class districts | ... | 10,000 |