Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 84 in The Punjab Town Improvement Trust Rules, 1939

84.

A record of all investments shall be maintained in a register of investments in form No. 36. Each entry therein shall be attested by the officer appointed under rule 83. Government securities shall be kept distinct from other investments.Deposit register