Supreme Court - Daily Orders
3I Infotech Ltd. vs Commissioner Of Service Tax Mumbai Ii on 6 September, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.22 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 28867/2019
3I INFOTECH LTD. Appellant(s)
VERSUS
COMMISSIONER OF SERVICE TAX, MUMBAI II Respondent(s)
(FOR ADMISSION and IA No.131123/2019-EX-PARTE STAY and IA
No.131122/2019-CONDONATION OF DELAY IN FILING APPEAL )
Date : 06-09-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Appellant(s) Mr. S.K. Bagaria, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Abhinav Agrawal, Adv.
Ms. Tunika Sinha, Adv.
Mr. K. Ajit Singh, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Appeal is admitted.
Issue notice on the application for stay. List along with Civil Appeal Nos.9152/2017 and 4007/2019.
(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.09.06 17:03:36 IST Reason: