Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Uttar Pradesh - Subsection

Section 111(ii) in The United Provinces Tenancy Act, 1939

(ii)he may, and when the greater part of the rent of a village is paid in kind shall, propose rates for the commutation of such rents.