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[Cites 0, Cited by 27] [Entire Act]

Union of India - Section

Section 160 in The Manipur Municipalities Act,1994.

160. Burial of paupers and unclaimed dead bodies.-

The municipality may from time to time, out of-the municipal fund, provide for the burial or burning of paupers and unclaimed dead bodies, free of charge, within the limits of the municipality or otherwise arrange to dispose of as it thinks fit.