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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Uttar Pradesh - Subsection

Section 102(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)notwithstanding the provisions of Rule 101 the following precautions are observed at that those places of transporting, handling, storage and use of such explosives, namely -
(i)prohibition of smoking, naked lights and other sources of ignition in the vicinity where explosives are handled, stored and used;
(ii)to keep safe distance and to use non-sparking tools while opening packages containing explosives;
(iii)to stop the use of explosive and handling thereof while the weather conditions are not suitable for such use or handling.