Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] Union of India - Subsection Section 120(b) in The Indian Electricity Rules, 1956 (b)all conductors and contact areas shall be of adequate current-carrying capacity and all joints in conductors shall be properly soldered or otherwise efficiently made;
