Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Madhya Pradesh - Subsection Section 40(ii) in Rules under the M.P. Ceiling on Agricultural Holdings Act, 1960 (ii)The Secretary to Government, Madhya Pradesh, Land Reforms Department through the Commissioner of the Division, by the 15th of May.
