Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Maharashtra - Subsection Section 63(iii) in The Maharashtra Industrial Relations Act, 1946 (iii)if no settlement is arrived at when the report of the Conciliator or the Board is published by the State Government, or
