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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(4) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963

(4)At every meeting of the Faculty, the Chairman for the time being shall, in addition to his vote as a member of the Faculty, have a second or casting vote in case of equality of votes.