Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1)(vi) in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971

(vi)that its registration under the Trade Unions Act, 1926, (XVI of 1926) is cancelled; or