Section 81(81)(a) in The Railway Protection Force Rules, 1987

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Union of India - Subsection

Section 81(81)(a) in The Railway Protection Force Rules, 1987

(a)any sum required by way of compensation as may be fixed for any loss,damage or destruction caused by him to-

(i)the railways or to any of its buildings or property; or

(ii)any fund of the Force;