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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(9) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(9)Every chawl shall be so designed that the facilities indicated in Sub-regulation (8) above shall be on the same floor as the tenements commensurate with the requirement of the number of the tenement located in that floor.