Anuradha Ventakesh Kamble vs The Registrar on 22 November, 2022

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Karnataka High Court

Anuradha Ventakesh Kamble vs The Registrar on 22 November, 2022

Bench: Hemant Chandangoudar

                                                      -1-




                                                               WP No. 104904 of 2022


                               IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                  DATED THIS THE 22ND DAY OF NOVEMBER, 2022

                                                   BEFORE
                               THE HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR
                                 WRIT PETITION NO. 104904 OF 2022 (EDN-RES)
                          BETWEEN:

                          1.    ANURADHA VENTAKESH KAMBLE
                                AGE. 32 YEARS,
                                OCC. STUDENT,
                                R/O. R S NO.32
                                NEAR KANNADA SCHOOL NO.3
                                OLD P.B.ROA,
                                GAYATRI NAGAR,
                                KHASBAG, SHAHAPUR,
                                BELAGAVI-590003

                                                                         ...PETITIONER

                          (BY SRI. VITTHAL S TELI.,ADVOCATE)

                          AND:

                          1.    THE REGISTRAR
                                VISVESWARAIH TECHNOLOGICAL UNIVERSITY,
KM
SOMASHEKAR                      JNANA SANGAMA MACHHE,
                                BELAGAVI-590018
Digitally signed by K M
SOMASHEKAR                      REPRESENTED REGISTRAR (EVALUATION)
Location: High court of
Karnataka, Dharwad
Bench, Dharwad
Date: 2022.11.25
                                VISVESWARAIH TECHNOLOGICAL UNIVERSITY
12:04:25 -0800
                                BELAGAVI-590018

                          2.    THE VICE CHANCELLOR
                                VISVESWARAIH TECHNOLOGICAL UNIVERSITY,
                                JNANA SANGAMA MACHHE,
                                BELAGAVI-590018

                                                                      ...RESPONDENTS
                              -2-




                                      WP No. 104904 of 2022


(BY SRI.ANOOP DESHPANDE, ADV. FOR R1 AND R2)

      THIS WP IS FILED PRAYING TO ISSUE WRIT IN NATURE OF

MANDAMUS OR DIRECTION DIRECTING THE RESPONDENTS TO

ISSUE GRADE CARED I.E. MARKS CARDS OF III TO VIII

SEMESTER BACHELOR OF ENGINEERING CIVIL BRANCH BEARING

UNIVERSITY SEAT NUMBER 2KL19CV449 VIDE ANNEXURE-A

PROVISIONAL RESULT E AND F APPLICATION FOR ISSUE OF

OFFICIAL TRANSCRIPT AND FOR ISSUE PROVISIONAL DEGREE

CERTIFICATE.

      THIS PETITION COMING ON FOR ORDERS, THIS DAY, THE

COURT MADE THE FOLLOWING:


                          ORDER

1. This writ petition is filed seeking direction to the respondents to issue grade cards/marks cards of III to VIII Semesters Bachelor of Engineering in Civil Branch bearing University Seat Number 2 KL19CV449.

2. Learned counsel appearing for the respondents submits that grade cards/marks cards of III to VIII Semesters and provisional degree certificate will be issued to the petitioner on 25/11/2022. -3- WP No. 104904 of 2022

3. The submission is placed on record. Accordingly, the writ petition stands disposed of in terms of undertaking given by the respondent-University.

Sd/-

JUDGE VB List No.: 1 Sl No.: 165

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