Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Jammu-Kashmir - Subsection Section 24(1)(m) in Kashmir and Jammu Universities Act, 1969 (m)to constitute committees for specific purposes and to assign such duties to them as may be deemed necessary ;