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State of Madhya Pradesh - Section

Section 6 in M.P. Nagar Tatha Gram Nivesh Niyam, 1975

6. Manner of publication of the regional plan.

- The notice under sub-section (2) of Section 9 shall be in Form II and shall be published by means of an advertisement in the "Madhya Pradesh Gazette" and in one or more newspapers published in Hindi language and circulating within the area of the region and by pasting a copy of the advertisement at the office of the Town and Country Planning Department, Commissioners and Collectors concerned.