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Supreme Court - Daily Orders

Bhaven Construction vs Exe Engineer Sardar Sarovar Narmada ... on 9 May, 2016

     ITEM NO.70                          REGISTRAR COURT. 1               SECTION IX

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

                                         Civil Appeal   No(s).   14665/2015


     BHAVEN CONSTRUCTION                                                Appellant(s)

                                                    VERSUS

     EXE ENGINEER SARDAR SAROVAR NA.NIGAM&ANR                           Respondent(s)

     (with interim relief and office report)


     Date : 09/05/2016 This appeal was called on for hearing today.


     For Appellant(s)
                                         Mr. Purvish Jitendra Malkan,Adv.


     For Respondent(s)
                                        Ms Shubhada Phaltankar, Adv.
                                        Ms. Hemantika Wahi,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Spare copies be filed within two weeks time. Registry to process thereafter.

List again on 1.8.2016.

(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2016.05.11 11:31:34 IST Reason: