Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 5 in The Manipur Panchayati Raj Act, 1994 5. Periodicity of meetings. - The Gram Sabha shall meet from time to time but six months shall not intervene between any two meetings.
