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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004

(3)The Registrar may, by general or special order and subject to such conditions as he may think fit to impose, delegate all or any of his powers of functions under this Ordinance to an officer subordinate to him.