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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(8) in Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006

(8)A register in a standard Proforma as shown in Annexure-II, Proforma as at Annexure-III and specimen of affidavit on oath as in Annexure-IV to this Order shall be issued to each candidate by Returning Officer after filing his nomination for keeping the day to day account of expenditure and for showing the total expenditure on various items.