Madras High Court
K.Neelavathi vs The District Collector on 9 March, 2023
Author: C.V.Karthikeyan
Bench: C.V.Karthikeyan
W.P(MD)No.896 of 2022
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 09.03.2023
CORAM:
THE HONOURABLE MR.JUSTICE C.V.KARTHIKEYAN
W.P(MD)No.896 of 2022
K.Neelavathi ... Petitioner
Vs.
1.The District Collector
Collectorate,
Madurai - 625 020.
2.The District Revenue Officer
Office of the District Collector Campus,
Madurai - 625 002.
3.The Revenue Divisional Officer,
Office of the Revenue Divisional Office,
Thirumangalam,
Madurai.
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W.P(MD)No.896 of 2022
4.The Tashildar
Officer of the Tashildar,
Thirumangalam,
Madurai.
5.The Head Surveyor
Office of the Revenue Divisional Campus,
Thirumangalam,
Madurai.
6.The Pirka Surveyor
Office of the Revenue Divisional Campus,
Thirumangalam,
Madurai.
7.The Village Administrative Officer,
Karadikal,
Madurai District. ... Respondents
PRAYER : Writ Petition is filed under Article 226 of the Constitution of
India praying to issue a Writ of Mandamus directing the respondents 3 to
6 to Survey the land by the way of priority of purchase of plots and by
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W.P(MD)No.896 of 2022
way of priority of Registration by considering the representation dated
08.12.2021.
For Petitioner : Mr.B.Narayanram
For Respondents : Mr.N.Muthu Vijayan - for R1 to R6
Special Government Pleader
ORDER
The relief sought in the writ petition is to survey the lands of the petitioner.
2. On 21.02.2022, when the matter came up for admission, it had been observed that the revenue records may be examined and a report may be filed before this Court.
3. The learned counsel for the petitioner stated that survey has been done and a report has also been filed. Therefore, nothing remains for further adjudication in this matter.
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4. Recording the above statement, this writ petition is dismissed. No costs.
09.03.2023
Index :Yes/No
Internet :Yes/No
NCC : Yes / No
rm
To
1.The District Collector Collectorate, Madurai - 625 020.
2.The District Revenue Officer Office of the District Collector Campus, Madurai - 625 002.
3.The Revenue Divisional Officer, Office of the Revenue Divisional Office, Thirumangalam, Madurai.
4.The Tashildar Officer of the Tashildar, Thirumangalam, Madurai.
5.The Head Surveyor Office of the Revenue Divisional Campus, Thirumangalam, Madurai.
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6.The Pirka Surveyor Office of the Revenue Divisional Campus, Thirumangalam, Madurai.
7.The Village Administrative Officer, Karadikal, Madurai District 5/6 https://www.mhc.tn.gov.in/judis W.P(MD)No.896 of 2022 C.V.KARTHIKEYAN, J.
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