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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(2)(d) in Indraprastha Institute of Information Technology Delhi Act, 2007

(d)Create position and appoint persons to academic as well as other posts in the institute and determine salary structure and the terms and conditions of different cadres of employees;