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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1)(xix) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(xix)to adopt and undertake and other measures or perform any other duties in collaboration with Department of Animal Husbandry and Dairy Development which the Government may deem fit.