Section 275(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

[Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act]

(a)carry on the trade or business of a dealer in, or importer or seller of, sweet-meats, milk, butter or other milk-products; or

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