Allahabad High Court
Ram Kripal Yadav vs State Of U.P. on 7 September, 2022
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL APPEAL No. - 6175 of 2022 Appellant :- Ram Kripal Yadav Respondent :- State of U.P. Counsel for Appellant :- Pramod Kumar Sahani Counsel for Respondent :- G.A. Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Nalin Kumar Srivastava,J.
Admit.
Call for record and proceedings of the lower court.
State to file reply.
To be heard with Criminal Appeal No. 6027 of 2022.
Order Date :- 7.9.2022 PS