Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Himachal Pradesh - Subsection Section 13(2) in The Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995 (2)Every notification under sub-section (1) shall be laid, as soon as may be, after it is made, before the State Legislative Assembly.
