Supreme Court - Daily Orders
U.B. Cotton Pvt Ltd. vs Jayshri Ginning And Spinning Pvt Ltd. on 15 December, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.34 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).33690/2017
(Arising out of impugned final judgment and order dated 11-08-2017
in SCA No.13062/2017 passed by the High Court Of Gujarat At
Ahmedabad)
U.B. COTTON PVT LTD. Petitioner(s)
VERSUS
JAYSHRI GINNING AND SPINNING PVT LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.132632/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 15-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Mitul Shetal, Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Aastha Mehta, Adv.
Mr. E. C. Agrawala, Adv. [AOR]
For Respondent(s) --
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with S.L.P.(C)No.20224 of 2016.
(Subhash Chander) (H.S. Parasher) AR-cum-PS Assistant Registrar Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.12.15 17:23:06 IST Reason: