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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)components of the loose gear, at the time of its use, are renewed if one of its dimensions at any point has decreased by ten per cent. or more by user;