Section 28(2)(b) in The Gujarat Education Cess Act, 1962

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(2)(b) in The Gujarat Education Cess Act, 1962

(b)the manner of collecting tax in urban areas where any property tax is not levied and the rates of rebate under section 15;

(bb)[ the form of application and the form of certificate under section 15-A;] [Clause (bb) was inserted by Gujarat 17 of 1972, Section 9.]