Madras High Court
R. Lakshmanan vs Thiru. Pradeep Yadav on 7 October, 2025
CONT P No. 3448 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 07-10-2025
CORAM
THE HONOURABLE DR.JUSTICE R.N.MANJULA
CONT P No. 3448 of 2024
AND
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CONT P No. 3448 of 2024
1. R. Lakshmanan,
S/o. P.Ramasamy, No.139,
Nachimuthupuram Colony,
Koothampoondi Post, Erode 638 315.
Petitioner(s)
Vs
1. Thiru. Pradeep Yadav, Ias., And 2
Others
THE PRINCIPAL SECRETARY TO
GOVT.OF TAMILNADU Higher
Education Department, Fort St.George,
Chennai 600 009.
2.Thiru. T. Abraham, I.A.S.,
THE DIRECTOR OF TECHNICAL
EDUCATION, Directorate to Technical
Education, Guindy, Chennai 600 025.
3.Thiru. S. Senthil Arasu,
THE PRINCIPAL, Sakthi Polytechnic
College, Sakthi Nagar - 638 315.
Contemnor(s)
CONT P No. 3531 of 2024
1. N.Gurusamy,
S/o. S.Narayanan, No.54, South
Ponnagaram, K.K.Nagar Post,
Rajapalayam -626 108.
Petitioner(s)
Vs
1. Dr.K.Gopal, I.A.S., And 2 Others
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CONT P No. 3448 of 2024
Principal Secretary to Government,
Higher Education Department,
Fort.St.George, chenani-600009
2.Thiru. T. Abraham, I.A.S.,
THE COMMISSIONER/ DIRECTOR
OF TECHNICAL Education,
Directorate of Technical Education, No
53, Sardar Patel Road, Guindy, chennai-
600 025.
3.Thiru. V. Srinivasan,
THE PRINCIPAL, P.A.C. Ramasamy
Raja Polytechnic College, P.S.K Nagar,
Rajapalayam -626 108.
Contemnor(s)
CONT P No. 3973 of 2024
1. S.P. Sitharthan
S/o.Subramanian, No.8, K.V.Street,
Kottaiyur-630106, Karaikudi Taluk,
Sivaganga District.
Petitioner(s)
Vs
1. Dr. K. Gopal, IAS., and 2 others
The State of Tamil Nadu, Rep. by
Principal Secretary to Government,
Higher Education Department, Fort
St.George, Chennai-600 009.
2.Thiru. T. Abraham, I.A.S.,
The Commissioner/Director Directorate
of Technical Education, No.53, Sardar
Patel Road, Guindy, Chennai-600 025.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
3.Mr. N. Palanisamy, M.E., MISTE,
THE PRINCIPAL, Annamalai
Polytechnic College, Chettinadu,
Sivaganga District.
Contemnor(s)
CONT P No. 3449 of 2024
1. P. Sivakumar,
S/o.Late K.K.Pongiannan, No. 227,
Main Road, Kasi Palayam (Post),
Gobichettipalayam (Taluk), Erode 638
454.
Petitioner(s)
Vs
1. Thiru. Pradeep Yadav, Ias., And 2
Others
THE PRINCIPAL SECRETARY TO
GOVT.OF TAMILNADU Higher
Education Department, Fort St.George,
Chennai 600 009.
2.Thiru. T.Abraham, IAS.,
THE DIRECTOR OF TECHNICAL
EDUCATIION, Directorate to
Technical Education, Guindy, Chennai -
600 025.
3.Thiru. S. Senthil Arasu,
THE PRINCIPAL, Sakthi Polytechnic
College, Sakthi Nagar - 638 315.
Contemnor(s)
CONT P No. 3451 of 2024
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CONT P No. 3448 of 2024
1. T.S. Nallaswamy
S/o.K.S.Subbanna Gounder (late) 34,
Kamala Rice Mill Street, Pudupalayam
(PO) Gobichetti Palayam, Erode 638
476.
Petitioner(s)
Vs
1. Thiru. Pradeep Yadav, Ias., And 2
Others
THE PRINCIPAL SECRETARY TO
GOVT.OF TAMILNADU Higher
Education Department, Fort St.George,
Chennai 600 009.
2.Thiru. T. Abraham, I.A.S.,
THE DIRECTOR OF TECHNICAL
EDUCATION, Directorate to Technical
Education, Guindy, Chennai 600 025.
3.Thiru. S. Senthil Arasu,
THE PRINCIPAL, Sakthi Polytechnic
College, Sakthi Nagar - 638 315.
Contemnor(s)
CONT P No. 3450 of 2024
1. A. Balachandran
S/o. Late G.P.Angappan, 17, Gandhi
Nagar, 1st Street, Gobichettipalayam,
Erode 638 452.
Petitioner(s)
Vs
1. Thiru. Pradeep Yadav, IAS., and 2
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
others
THE PRINCIPAL SECRETARY TO
GOVT.OF TAMILNADU Higher
Education Department, Fort St.George,
Chennai 600 009.
2.Thiru. T. Abraham, I.A.S.,
THE DIRECTOR OF TECHNICAL
EDUCATION, Directorate to Technical
Education, Guindy, Chennai 600 025.
3.Thiru. S. Senthil Arasu,
THE PRINCIPAL, Sakthi Polytechnic
College, Sakthi Nagar - 638 315.
Contemnor(s)
CONT P No. 3493 of 2024
1. R.Thiagarajan
S/o. Rathinasababathy, No.45, E.V.S
Nagar, IInd Cross, Thiruvarur - 610001
Petitioner(s)
Vs
1. T.Abraham
Aditional Chief Secretary to
GOVERNMENT OF TAMILNADU
Rep. by its Secretary, Department of
Higher Education, Fort St.George,
Chennai - 600009
2.T.Abraham
THE COMMISSIONER Directorate of
Technical Education(DOTE), 53,
Sardar Patel Road, Guindy, Chennai -
600025
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CONT P No. 3448 of 2024
3.S.Manisekar
THE PRINCIPAL Valivalam Desikar
Poly technique College, Nagapattinam
Contemnor(s)
CONT P No. 3494 of 2024
1. C.Elangovan(Deceased)1.Selvi
S/o. C.Chinnappan, No. 87, New pet,
Nainampatti, Vellandivalsai Post,
Edapaddi Taluk, salem - 637105
2.Jaisakthi.N
No. 87, New pet, Nainampatti,
Vellandivalsai Post, Edapaddi Taluk,
salem - 637105
3.Sowmiya
No. 87, New pet, Nainampatti,
Vellandivalsai Post, Edapaddi Taluk,
salem - 637105
4.Subhasini
No. 87, New pet, Nainampatti,
Vellandivalsai Post, Edapaddi Taluk,
salem - 637105
Petitioner(s)
Vs
1. T.Abraham
THE COMMISSIONER of Technical
Education, Directorate of Technical
education,53,Saradar Patel Road,
Guindy, Chennai-600 025.
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CONT P No. 3448 of 2024
Contemnor(s)
CONT P No. 3530 of 2024
1. S.Chandrasekar
S/O. S.R.Seetharaman, Seetharaman
Nivas, F-1 20/87, 9th Street, 2nd
Sector, KK Nagar, chennai 600 078.
Petitioner(s)
Vs
1. Dr.K.Gopal, I.A.S., and 2 others
Principal Secretary to Government,
Higher Education Department,
Fort.St.George, chenani-600009
2.Thiru. T. Abraham, I.A.S.,
THE COMMISSIONER/ DIRECTOR
OF TECHNICAL Education,
Directorate of Technical Education, No
53, Sardar Patel Road, Guindy, chennai-
600 025.
3.Thiru. A. Sankara Subramanian,
THE PRINCIPAL, SANKAR
POLYTECHNIC college,
Sankaranagar, Tirunelveli District- 627
357.
Contemnor(s)
CONT P No. 3533 of 2024
1. A.N.Jambunathan,
S/o.Narasimhachary, E-12, Sangath
Apartment, No.36, MGR Nagar II Main
Road, Velachery, ChennaI District.
Petitioner(s)
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
Vs
1. Dr.K.Gopal, I.A.S., and 2 others
The State of Tamil Nadu, Principal
Secretary to Government, Higher
Education Department, Fort.St.George,
chenani-600009
2.Thiru. T. Abraham, I.A.S.,
THE COMMISSIONER/ DIRECTOR
OF TECHNICAL Education,
Directorate of Technical Education, No
53, Sardar Patel Road, Guindy, chennai-
600 025.
3.Thiru. V. Srinivasan,
THE PRINCIPAL, P.A.C. Ramasamy
Raja Polytechnic College, K.K. Nagar,
PACR Salai, Rajapalayam -626 108.
Virudhunagar District.
Contemnor(s)
CONT P No. 3631 of 2024
1. Dr.D.Nithya Kalyani,
D/o.Late K.Dhanapalan, CMS Working
Women's Hostel, (CMS School
Campus) Sathy Road, Coimbatore- 641
006.
Petitioner(s)
Vs
1. Dr.K.Gpoal, I.A.S., and another
principal Secretry to Government,
Higher Education Department, Fort
St.George,Chennai- 600 009.
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CONT P No. 3448 of 2024
2.Thiru. T.Abraham, I.A.S.,
Commissioner of Technical Education,
Directorate of Technical Education,
NO. 53, Sardar Patel Road, Guindy,
Chennai 600 025.
Contemnor(s)
CONT P No. 3655 of 2024
1. P.Annie Alexandra
W/o. M. Samuel Sathyendranath No.
61, 2nd Layout 5th Main Road Teachers
colony Lakshmipuram Kolathur,
Chennai 600 099
Petitioner(s)
Vs
1. T.Abraham
THE DIRECTOR OF TECHNICAL
EDUCATION Directorate of Technical
Education, No. 53, Sardar Patel Road
Guindy, Chennai 025
Contemnor(s)
CONT P No. 3656 of 2024
1. Dr.S.Santhi
W/o.K.Arun Kumar, 6/15, Chettiar
Street, Andanapettai,Nagapattinam-611
102
Petitioner(s)
Vs
1. K.Gopal and another
Principal Secretary to Government,
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CONT P No. 3448 of 2024
Higher Education Deartment, Fort
St.George, Chennai 600 009.
2.T.abraham
COMMISSIONER/DIRECTOR OF
TECHNICAL EDUCATION
Directorate of Technical Education,
No.53, Sardar Patel Road, Guindy,
Chennai -600 025.
Contemnor(s)
CONT P No. 3974 of 2024
1. SP. Alagappan,
S/o.AL.Subbiah, No.17-01- 24, Ramu
llam, Bharathi Nagar, Thiruppathur 630
211, Thiruppathur T.K, Sivagangai
District
Petitioner(s)
Vs
1. Dr. K. Gopal, Ias., And 2 Others
The State of Tamil Nadu, Rep. by
Principal Secretary to Government,
Higher Education Department, Fort
St.George, Chennai-600 009.
2.Thiru. T. Abraham, I.A.S.,
The Commissioner/Director Directorate
of Technical Education, No.53, Sardar
Patel Road, Guindy, Chennai-600 025.
3.Mr. N. Palanisamy, M.E., Miste,
THE PRINCIPAL, Annamalai
Polytechnic College, Chettinadu,
Sivaganga District.
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CONT P No. 3448 of 2024
Contemnor(s)
CONT P No. 3976 of 2024
1. P.R. Andiappan
S/o. R.M. Periakaruppan, No.8, 7-12-
1R, Telephone colony Udhayam Nagar,
Kottaiyur Karaikudi, Sivaganaga
District.
Petitioner(s)
Vs
1. Dr. K. Gopal, Ias., And 2 Others
The State of Tamil Nadu, Rep. by
Principal Secretary to Government,
Higher Education Department, Fort
St.George, Chennai-600 009.
2.Thiru. T. Abraham, I.A.S.,
The Commissioner/Director Directorate
of Technical Education, No.53, Sardar
Patel Road, Guindy, Chennai-600 025.
3.Mr. N. Palanisamy, M.E., Miste,
THE PRINCIPAL, Annamalai
Polytechnic College, Chettinadu,
Sivaganga District.
Contemnor(s)
CONT P No. 3975 of 2024
1. N. Mariappan,
S/o.Narasingam, No.52, Vignesh
Bhavan, Thendral Nagar,
Kanadukathan, Karaikudi, Sivagangai
District.
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CONT P No. 3448 of 2024
Petitioner(s)
Vs
1. Dr. K. Gopal, Ias., And 2 Others
The State of Tamil Nadu, Rep. by
Principal Secretary to Government,
Higher Education Department, Fort
St.George, Chennai-600 009.
2.Thiru. T. Abraham, I.A.S.,
The Commissioner/Director Directorate
of Technical Education, No.53, Sardar
Patel Road, Guindy, Chennai-600 025.
3.Mr. N. Palanisamy, M.E., Miste,
THE PRINCIPAL, Annamalai
Polytechnic College, Chettinadu,
Sivaganga District.
Contemnor(s)
CONT P No. 4020 of 2024
1. M.Kulothungan,
S/o. A. Marudhachalam, No.11/7, 8
Third Floor, Balan Enclave,
ThiyagiShanmuga Nagar, Singanallur,
Coimbatore 641 005.
Petitioner(s)
Vs
1. Dr.K.Gopal, I.A.S., and another
Principal Secretary to Government,
Higher Education Department, Fort St.
George, Chennai 600 009.
2.Thiru. T.Abraham, I.A.S.,
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
Commissioner of Technical Education,
Directorate of Technical Education,
No.53, Sardar Patel Road, Guindy,
Chennai-600 025.
Contemnor(s)
CONT P No. 4021 of 2024
1. R. Premakumari
W/o. K.Balraj, No.26, Sivasakthi
Nagar, Vilankurichi Road, Peelamedu,
Coimbatore- 641 004
Petitioner(s)
Vs
1. Dr.K.Gopal, I.A.S., And Another
Principal Secretary to Government,
Higher Education Department, Fort St.
George, Chennai 600 009.
2.Thiru. T.Abraham, I.A.S.,
Commissioner of Technical Education,
Directorate of Technical Education,
No.53, Sardar Patel Road, Guindy,
Chennai-600 025.
Contemnor(s)
CONT P No. 4022 of 2024
1. V.Vairamani,
S/o. Late Venkatan Chettiar, No. 26/12,
Raghavan Colony, Govindan Road,
West Mambalam, Chennai 600 033.
Petitioner(s)
Vs
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
1. Thiru. T.Abraham Ias., And 2 Others
Commissioner of Technical Education,
Directorate of Technical Education,
No.53, Sardar Patel Road, Guindy,
Chennai-600 025.
2.Dr. K. Sudhakar,
THE PRINCIPAL, Murugappa
Polytechnic college, Sathiyamoorthy
Nagar (SM Nagar), Chennai 600 062.
3.Sri. C. Nedunchelian,
THE BRANCH OFFICER, Office of
the Acountant General (A and E) Tamil
nadu, No. 361, Anna Salai, Chennai
600018
Contemnor(s)
CONT P No. 4023 of 2024
1. P.R.Sridharan,
S/o. Late P.K. Radhakanth, No. 25,
Oragadam Road, Flat G-6, Maligai
Apartment, Ambattur, Chennai 600 053.
Petitioner(s)
Vs
1. Thiru. T.Abraham IAS., and 2 others
Commissioner of Technical Education,
Directorate of Technical Education,
No.53, Sardar Patel Road, Guindy,
Chennai-600 025.
2.Dr. K. Sudhakar,
THE PRINCIPAL, Murugappa
Polytechnic college, Sathiyamoorthy
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CONT P No. 3448 of 2024
Nagar (SM Nagar), Chennai 600 062.
3.Sri. C. Nedunchelian,
THE BRANCH OFFICER, Office of
the Acountant General (A and E) Tamil
nadu, No. 361, Anna Salai, Chennai
600018
Contemnor(s)
CONT P No. 4091 of 2024
1. V.Balasubramanian,
S/o. P.K Venkatachalam, No.50, Near
JSRSchool, Opp. Union Office,
Ganeshapuram, Madathukulam,
Udumalpet, Tiruppur District - 642113
Petitioner(s)
Vs
1. Dr.K.Gopal, I.A.S., And 2 Others
The State of Tamil Nadu, Principal
Secretary to Government, Higher
Education Department, Fort St.George,
Chennai - 600009
2.Thiru. T.Abraham, I.A.S.,
The Commissioner of Technical
Education, Directorate of Technical
Education, No.53, Sardar Patel Road,
Guindy, Chennai - 600025.
3.Thiru. R. Kandasamy,
The Principal, Arulmigu Palaniandavar
Polytechnic College, Dindigul Road,
Palani - 624 601.
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CONT P No. 3448 of 2024
Contemnor(s)
CONT P No. 4090 of 2024
1. T.Subramanian,
S/o. Thambira Gounder, No.20/1,
Visalakshi Sundaram Layout, Gandhi
Nagar post, Udumalpet, Tiruppur - 642
154.
Petitioner(s)
Vs
1. Dr.K.Gopal, I.A.S., and 2 others
The State of Tamil Nadu, Principal
Secretary to Government, Higher
Education Department, Fort St.George,
Chennai - 600009
2.Thiru. T.Abraham, I.A.S.,
The Commissioner of Technical
Education, Directorate of Technical
Education, No.53, Sardar Patel Road,
Guindy, Chennai - 600025.
3.Thiru. R. Kandasamy,
The Principal, Arulmigu Palaniandavar
Polytechnic College, Dindigul Road,
Palani - 624 601.
Contemnor(s)
CONT P No. 229 of 2025
1. G.Menaka
W/O. N.RENO Tower 4 Flat No 902,
TVH VISTA Heights Trichy Road
Coimbatore- 641005
Petitioner(s)
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CONT P No. 3448 of 2024
Vs
1. K.Gopal and 2 others
THE STATE OF TAMILNADU Rep by
its Secretary to Government Higher
Education (C2) Department Secretariat
Fort.St.George chennai-9.
2.T.Abraham
THE DIRECTOR OF TECHNICAL
EDUCATION Directorate of technical
Education Guindy chennai-25
3.T.Abraham
THE COMMISSIONER OF
TECHNICAL EDUCATION Guindy
chennai-25
Contemnor(s)
CONT P No. 250 of 2025
1. Dr. T. N. Geetha
W/o P. Sekar No. 1 / 199 J, Rajiv
Gandhi Nagar, Uthangudi Madurai 625
107
Petitioner(s)
Vs
1. K.Gopal and another
Additionalchief secretary to
GOVERNMENT OF TAMIL
NADUDepartment of Higher Education
Fort ST. George Chennai 09
2.T.Abraham
THE COMMISSIONER Directorate of
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CONT P No. 3448 of 2024
Technical Education (DOTE) 53,
Sardar Patel Road, Guindy Chennai 600
025
Contemnor(s)
CONT P No. 284 of 2025
1. K. Venkatramani
S/o.Late.S.Krishnamurthy, D-103,KG
Earth Homes, Thalambur, Siruseri link
Road, chennai-600 130
Petitioner(s)
Vs
1. T.Abraham and 2 others
THE DIRECTOR OF TECHNICAL
EDUCATION Directorate of Technical
Education, No.53, Sardar Patel Road,
Guindy, chennai-600 025
2.K.Sudhagar
THE PRINCIPAL Murugappa
Polytechnic college, Sathiyamoorthy
Nagar (SM Nagar), Chennai-600 062
3.C.Nedunchelian
THE BRANCH OFFICER Office of the
Accountant General (A and E)
TamilNadu, No.361, Anna salai,
chennai-600 018
Contemnor(s)
CONT P No. 271 of 2025
1. P.R.Thyla,
W/O.G.SURESH, NO 25
K.S.RAMASAMY STREET,
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CONT P No. 3448 of 2024
K.K.PUDUR, Coimbatore- 641 038.
Petitioner(s)
Vs
1. Dr.K.Gopal, I.A.S., and 3 others
Secretary to Government, State of
Tamil Nadu, Higher Education
Department, Secretariat,
Fort.St.George, Chennai-600 009.
2.T.Abraham, I.A.S.,
DIRECTOR OF TECHNICAL
EDUCATION, Guindy, Chennai-600
025.
3.T.Abraham, I.A.S.,
THE COMMISSIONER OF
TECHNICAL EDUCATION Guindy,
Chennai-600 025.
Contemnor(s)
CONT P No. 270 of 2025
1. K.Ragu,
S/o.R.Kaliaperumal, Site No.70,
Ramlakshman Nagar, Sowripalayam
Post Office, Coimbatore-641 028.
Petitioner(s)
Vs
1. Dr.K.Gopal, I.A.S., and 2 others
Secretary to Government, State of
Tamil Nadu, Higher Education
Department, Secretariat,
Fort.St.George, Chennai-600 009.
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CONT P No. 3448 of 2024
2.T.Abraham, I.A.S.,
Director of Technical Education,
Guindy, Chennai-600 025.
3.T.Abraham, I.A.S.,
THE COMMISSIONER OF
TECHNICAL EDUCATION Guindy,
Chennai-600 025
Contemnor(s)
CONT P No. 334 of 2025
1. M.Manivannan,
S/o. P.K.Murugan, 4/4, Bharathi Illam,
Kalaiyanur, Tadagam (PO) Coimbatore
641 108.
Petitioner(s)
Vs
1. Thiru. Dr.K.Gopal, I.A.S., and 2
others
Secretary to Government The State of
Tamil Nadu, Higher Education
Department, Fort.St.George, Chennai
600 009.
2.Thiru. T.Abraham I.A.S.,
Director of Technical Education,
Guindy, Chennai 600 025.
3.Thiru. T.Abraham, I.A.S.,
Commissioner of Technical Education,
Guindy, Chennai 600 025.
Contemnor(s)
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
CONT P No. 344 of 2025
1. S.P.Suresh Kumar
S/o. P.P.Palanisamy, No. 99,
Raghavendra Nagar Thaneer Pandal,
Vilankurichi Road, Peelamedu,
Coimbatore - 641 004.
Petitioner(s)
Vs
1. Thiru.Dr.K.Gopal IAS., and 2 others
Secretary to Government, The State of
Tamil Nadu, Higher Education
Department, Fort St. George, Chennai
600 009.
2.Thiru. T.Abraham I.A.S.,
Director of Technical Education,
Guindy, Chennai 600 025.
3.Thiru. T.Abraham, I.A.S.,
Commissioner of Technical Education,
Guindy, Chennai 600 025.
Contemnor(s)
CONT P No. 460 of 2025
1. S.C.Murugavel,
S/o. S.A.Chandrasekaran, 21/D, Gandhi
Nagar, Mettu Thottam, Podanur Post,
Coimbatore - 641 023.
Petitioner(s)
Vs
1. Thiru. Dr.K.Gopal, I.A.S., and 2
others
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
Secretary to Government, The State of
Tamil Nadu, Higher Education
Department, Fort St. George, Chennai
600 009.
2.Thiru. T.Abraham, I.A.S.,
Director of Technical Education,
Guindy, Chennai - 600 025.
3.Thiru. T.Abraham, I.A.S.,
Commissioner of Technical Education
Guindy Chennai 600 025.
Contemnor(s)
CONT P No. 475 of 2025
1. S. Nagarajan
S/o.P.Subbiah, Lecturer (Selection
Grade) / HoD (UG) (Retired),
Department of Electronics and
Communication Engineering, Arulmigu
Palaniandavar Polytechnic College,
Palani-624 601.
Petitioner(s)
Vs
1. Thiru. K. Gopal, IAS and 2 Another
The Principal Secretary to Government,
Higher Education Department,
Secretariat, Fort St.George, Chennai-
600 009.
2.T.Abraham, IAS,
The Director, Directorate of Technical
Education, Guindy, Chennai-600 025.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
3.R.Kandsamy,
Principal, Department of Electronics
and Communication Engineering,
Arulmigu Palaniandavar Polytechnic
College, Palani-624 601.
Contemnor(s)
CONT P No. 1359 of 2025
1. M. Sivakumar
S/o.M.Muthu, No.11,2145,
Muthumeenatchi Illam,
Sankaranpillaiyar Kovil Street,
Nagapattinam Taluk, Nagapattinam
District-611 001.
Petitioner(s)
Vs
1. Tmt. J. Innocent Divya, I.A.S
Director of Technical Education,
Directorate of Technical Education,
No.53, Sardar Patel Road, Guindy,
Chennai-600 025.
Contemnor(s)
CONT P No. 1557 of 2025
1. T. Dhanakodi,
S/o. T.Thangavelu, No. 14/6,
Sattaiyappar South Street,
Nagapattinam Taluk, Nagapattinam
District - 611 001.
Petitioner(s)
Vs
1. Tmt. J. Innocent Divya, I.A.S.,
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
Director of Technical Education,
Directorate of Technical Education, No.
53, Sardar Patel Road, Guindy, Chennai
- 600 025.
Contemnor(s)
SUB APPL No. 625 of 2025
1. S. Nagarajan,
S/o.P.Subbiah, Lecturer (Selection
Grade) / HoD (UG) (Retired),
Department of Electronics and
Communication Engineering,
Arulmigu Palaniandavar Polytechnic
College, Palani-624 601.
Petitioner(s)
Vs
1. Thiru. K.Gopal, I.A.S., and 2 others
The Principal Secretary to Government,
Higher Education Department,
Secretariat, Fort St.George, Chennai-
600 009.
2.Thiru. T.Abraham, I.A.S.,
The Director, Directorate of Technical
Education, Guindy, Chennai-600 025.
3.Dr. R.Kandasamy,
Principal, Department of Electronics
and Communication Engineering,
Arulmigu Palaniandavar Polytechnic
College, Palani-624 601.
Contemnor(s)
CONT P No. 347 of 2025
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
1. V. Krishnaveni,
W/o.M.Thirumurthi, 9/15, B.K.N.
Street, Kalapatti Road Nehru Nagar
East Coimbatore- 641 014
Petitioner(s)
Vs
1. Thiru.Dr.K.Gopal IAS., and 2 others
Secretary to Government, The State of
Tamil Nadu, Higher Education
Department Fort.St.George Chennai-9.
2.Thiru. T.Abraham, I.A.S.,
Director of Technical Education,
Guindy, Chennai 600 025.
3.Thiru. T.Abraham, I.A.S.,
Commissioner of Technical Education,
Guindy, Chennai 600 025.
Contemnor(s)
CONT P No. 54 of 2025
1. A. Sivarajan
S/o M.Amirthasamy pillaiNo.9, Kothan
Chetty Street, 18th Street,
Kumbakonam - 612 001
Petitioner(s)
Vs
1. K.Gopal and 2 others
THE STATE OF TAMIL NADU rep by
Principal secretary to Government,
Higher Education Department, Fort St.
George, Chennai-09
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
2.T.Abraham
THE DIRECTOR OF TECHNICAL
EDUCATION Directorate of Technical
Education, No.53, Sardar Patel Road,
Guindy, Chennai-25
3.G.K.Balamurugan
THE PRINCIPAL SSM Polytechnic
College, Komarapalayam- 638183
Contemnor(s)
CONT P No. 52 of 2025
1. P.Angappan
S/o.P.Palanisamy, No.4/548,
Aruvankadu, Kallankattu Valasu Post,
Komarapalayam, Namakkal Dt- 638
183
Petitioner(s)
Vs
1. K.Gopal and 2 others
THE STATE OF TAMIL NADU rep by
Principal secretary to Government,
Higher Education Department, Fort St.
George, Chennai-09
2.T.Abraham
THE DIRECTOR OF TECHNICAL
EDUCATION Directorate of Technical
Education, No.53, Sardar Patel Road,
Guindy, Chennai-25
3.G.K.Balamurugan
THE PRINCIPAL SSM Polytechnic
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
College, Komarapalayam- 638183
Contemnor(s)
CONT P No. 53 of 2025
1. T. Sivakumar
S/O P.S.Thiruvenkatachalam,
No.6/1357, 3rd Street, K.K. Nagar,
Vasavi College Post, Erode- 638 316
Petitioner(s)
Vs
1. K.Gopal and 2 others
THE STATE OF TAMIL NADU rep by
Principal secretary to Government,
Higher Education Department, Fort St.
George, Chennai-09
2.T.Abraham
THE DIRECTOR OF TECHNICAL
EDUCATION Directorate of Technical
Education, No.53, Sardar Patel Road,
Guindy, Chennai-25
3.G.K.Balamurugan
THE PRINCIPAL SSM Polytechnic
College, Komarapalayam- 638183
Contemnor(s)
CONT P No. 55 of 2025
1. V.Simpsone
S/o.E.Varadharaju, No.363-B,
Subramania Nagar Extension, Salem-
636 005
Petitioner(s)
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
Vs
1. K.Gopal and 2 others
THE STATE OF TAMIL NADU rep by
Principal secretary to Government,
Higher Education Department, Fort St.
George, Chennai-09
2.T.Abraham
THE DIRECTOR OF TECHNICAL
EDUCATION Directorate of Technical
Education, No.53, Sardar Patel Road,
Guindy, Chennai-25
3.G.K.Balamurugan
THE PRINCIPAL SSM Polytechnic
College, Komarapalayam- 638183
Contemnor(s)
CONT P No. 126 of 2025
1. R. Mahalakshmi
No.37, Ayyasamy Nagar, Jothipuram,
Coimbatore- 641 047
Petitioner(s)
Vs
1. K.Gopal and another
Principal Secretary to Government,
Higher Education Department, Fort St.
George, Chennai-09
2.T.Abraham
THE DIRECTOR OF TECHNICAL
EDUCATION Directorate of Technical
Education, No.53, Sardar Patel Rd,
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
Guindy, Chennai-25
Contemnor(s)
CONT P No. 177 of 2025
1. A.Thilagam
W/o parthiban,No.105,Sowripalayam
Road,Puliyankulam,Coimbatore-641
045
Petitioner(s)
Vs
1. K.Gopal and 2 others
THE STATE OF TAMILNADU Rep by
its Secretary to Government Higher
Education (C2) Department Secretariat
Fort.St.George chennai-9.
2.T.Abraham
THE COMMISSIONER OF
TECHNICAL EDUCATION Guindy
chennai-25
3.T.Abraham
THE COMMISSIONER OF
TECHNICAL EDUCATION Guindy
chennai-25
Contemnor(s)
CONT P No. 175 of 2025
1. R.Amuda
W/O. J. Venkatapirabu 42 A-1 Pudur
Mariamman Koil street Peelamedu
Coimbatore- 641004
Petitioner(s)
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
Vs
1. K.Gopal and 2others
THE STATE OF TAMILNADU Rep by
its Secretary to Government Higher
Education (C2) Department Secretariat
Fort.St.George chennai-9.
2.T.Abraham
THE DIRECTOR OF TECHNICAL
EDUCATION Directorate of technical
Education Guindy chennai-25
3.T.Abraham
THE COMMISSIONER OF
TECHNICAL EDUCATION Guindy
chennai-25
Contemnor(s)
CONT P No. 206 of 2025
1. C.Manoharan
S/O. M. Chinnappan B-201 lotus
Anagha Arumugam Layout Anna
Nagar, Peelamedu Coimbatore- 641004
2.T.Abraham
THE COMMISSIONER OF
TECHNICAL EDUCATION Guindy
chennai-25
Petitioner(s)
Vs
1. K.Gopal and 2 others
Secretary to Government Higher
Education (C2) Department Secretariat
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
Fort.St.George chennai-9.
2.T.Abraham
THE DIRECTOR OF TECHNICAL
EDUCATION Directorate of technical
Education Guindy chennai-25
Contemnor(s)
CONT P No. 224 of 2025
1. P. Gunasekaran,
S/o. V.R.S.Pandian, No. D1-7,
Abhinayam Phase - 3, Sriram Nagar
main Road, Nolambur, Chennai - 600
095.
Petitioner(s)
Vs
1. Thiru. Dr. K. Gopal, IAS., and 2
others
The Principal Secretary to government
of Tamil Nadu, Higher Education
Department, Fort St. George, Chennai -
600 009.
2.Thiru. T.Abraham, I.A.S.,
The Director of Technical Education,
Directorate of Technical Education,
No. 53, Sardar Patel Road, Guindy,
Chennai - 600 025.
3.Thiru. Dr. M.Venkatraman,
The Principal, P.T.Lee. Chengalvaraya
Naicker Polytechnic College, 2-3,
E.V.K. Sampath Salai, Vepery, Chennai
600 007.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
Contemnor(s)
CONT P No. 225 of 2025
1. S. Gomathinayagam,
S/o. T. S. Sivasubramania Pillai, A-
202, Sidharath Pearl, 91, Tilak Street,
Panner Nagar - II, Mugappair East,
Chennai - 600 037.
Petitioner(s)
Vs
1. Thiru. Dr. K. Gopal, Ias., And 2
Others
The Principal Secretary to government
of Tamil Nadu, Higher Education
Department, Fort St. George, Chennai -
600 009.
2.Thiru. T.Abraham, I.A.S.,
The Director of Technical Education,
Directorate of Technical Education, No.
53, Sardar Patel Road, Guindy, Chennai
- 600 025.
3.Thiru. Dr. M.Venkatraman,
The Principal, P.T.Lee. Chengalvaraya
Naicker Polytechnic College, 2-3,
E.V.K. Sampath Salai, Vepery, Chennai
600 007.
Contemnor(s)
CONT P No. 321 of 2025
1. Dr.N.Selvan,
S/o. T.P.Narayanan, No. 23, New
Scheme Colony, Goundampalayam,
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
Coimbatore 641 030.
Petitioner(s)
Vs
1. Dr.K.Gopal, I.A.S., and 2 others
Additional Chief Secretary to
Government of Tamil Nadu,
Department of Higher Education, Fort
St. George, Chennai 600 009.
2.Mr. T.Abraham, I.A.S.,
Commissioner of Technical Education,
Directorate of Technical Education,
(DOTE), 53, Sardar Patel Road,
Guindy, Chennai - 600 025.
3.Dr. S. Chandrasekaran,
Principal, S.R.K.V Polytechnic College,
Coimbatore 641 020.
Contemnor(s)
CONT P No. 352 of 2025
1. C.G.Sivakumar,
S/o. C.Govindaraj, No. 25-A, K.S.
Arunachalam Street, K.K.Pudur,
Coimbatore - 641 038.
Petitioner(s)
Vs
1. Thiru. Dr.K.Gopal, I.A.S., and 2
others
Secretary to Government, The State of
Tamil Nadu, Higher Education
Department, Fort.St.George, Chennai-9.
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CONT P No. 3448 of 2024
2.Thiru. T.Abraham, I.A.S.,
Director of Technical Education,
Guindy, Chennai 600 025.
3.Thiru. T.Abraham, I.A.S.,
Commissioner of Technical Education,
Guindy, Chennai 600 025.
Contemnor(s)
CONT P No. 946 of 2025
1. M.Thangavelu
S/o.K.P.Murugesan, No.1/187,
E.MettuPudur, Arasur Post,Sathy T.K.,
Erode District.
Petitioner(s)
Vs
1. C.Samayamoorthy I.A.S., and 2
others
The state of Tamil Nadu, Principal
Secretary to Government, Higher
Education Department, Fort St.George,
Chennai - 600 009.
2.J.Innocent Divya, IAS.,
Director of Technical Education,
Directorate of Technical Education,
No.53, Sardar Patel Road, Guindy,
Chennai - 600 025.
3.M.Sathyam
The Principal-in-charge, EIT
Polytechnic College, Kavindapadi - 638
455. Erode District.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
Contemnor(s)
CONT P No. 945 of 2025
1. A.Matheswaran
S/o. P.V.Arumugam, No.86,
MudalVeedhi, Sengunthar Nagar,
PeriyaSemoor Post, Erode District.
Petitioner(s)
Vs
1. C.Samayamoorthy I.A.S., and 2
others
The state of Tamil Nadu, Principal
Secretary to Government, Higher
Education Department, Fort St.George,
Chennai - 600 009.
2.J.Innocent Divya, IAS.,
Director of Technical Education,
Directorate of Technical Education,
No.53, Sardar Patel Road, Guindy,
Chennai - 600 025.
3.M.Sathyam
The Principal-in-charge, EIT
Polytechnic College, Kavindapadi - 638
455. Erode District.
Contemnor(s)
CONT P No. 947 of 2025
1. K.Ramamurthi
S/o.V.Kaliannan, 60-A, 3rd Cross
Street, Sathy Road, Kavindapadi (PO)
Erode (DT) - 638 455.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
Petitioner(s)
Vs
1. C.Samayamoorthy IAS., and 2others
The state of Tamil Nadu, Principal
Secretary to Government, Higher
Education Department, Fort St.George,
Chennai - 600 009.
2.J.Innocent Divya, IAS.,
Director of Technical Education,
Directorate of Technical Education,
No.53, Sardar Patel Road, Guindy,
Chennai - 600 025.
3.M.Sathyam
The Principal-in-charge, EIT
Polytechnic College, Kavindapadi - 638
455. Erode District.
Contemnor(s)
CONT P No. 3452 of 2024
1. R. Thangavel
S/o.Late P.G.Ramasamy, No. 88,
Bhavani Main Road, Opposite to SPK
Hospital, Sakthi Nagar, Bhavani (TK),
Erode 638 315.
Petitioner(s)
Vs
1. Thiru. Pradeep Yadav, Ias., And 2
Others
THE PRINCIPAL SECRETARY TO
GOVT.OF TAMILNADU Higher
Education Department, Fort St.George,
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CONT P No. 3448 of 2024
Chennai 600 009.
2.Thiru. T. Abraham, I.A.S.,
THE DIRECTOR OF TECHNICAL
EDUCATION, Directorate to Technical
Education, Guindy, Chennai 600 025.
3.Thiru. S. Senthil Arasu,
THE PRINCIPAL, Sakthi Polytechnic
College, Sakthi Nagar - 638 315.
Contemnor(s)
CONT P No. 3448 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for violating the orders of this Hon'ble Court in
W.P.No. 10547 of 2020 dated 06.03.2024
CONT P No. 3531 of 2024
PRAYER Contempt Petition is filed under Section 11 of the Contempt of Court
to punish the Respondents for willful disobedience of the order passed in
W.P.No. 12368 of 2020 dated 06.03.2024
CONT P No. 3973 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order passed in
W.P.NO. 13437 of 2020 dated 06.03.2024
CONT P No. 3449 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for violating the orders of this Hon'ble Court in
W.P.No. 10206 of 2020 dated 06.03.2024
CONT P No. 3451 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for violating the orders of this Hon'ble Court in
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CONT P No. 3448 of 2024
W.P.No. 12232 of 2020 dated 06.03.2024
CONT P No. 3450 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for violating the orders of this Hon'ble Court in
W.P.No. 10590 of 2020 dated 06.03.2024
CONT P No. 3493 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to Punish the responents herein for their deliberate and wilful
disobedience of the order dated 06/03/2024 in WP.No.11999 of 2020
CONT P No. 3494 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents herein for his deliberate and wilful
disobedience of the order dated 06/03/2024 in WP No.14204 of 2020
CONT P No. 3530 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order passed in
W.P.No. 15570 of 2020 dated 06.03.2024
CONT P No. 3533 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order passed in
W.P.No. 21048 pf 2021 dated 06.03.2024
CONT P No. 3631 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order dated
06.03.2024 passed by this Hon'ble Court in W.P.No. 2014 of 2021
CONT P No. 3655 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for willfull disobedience of the order dated
06/03/2024 passed by this Honble Court in WP.No.13338 of 2020
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CONT P No. 3448 of 2024
CONT P No. 3656 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willfull disobedience of the order dated
06/03/2024 passed by this Honble Court in WP.No.11509 of 2020
CONT P No. 3974 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order passed in
W.P.NO. 13494 of 2020 dated 06.03.2024
CONT P No. 3976 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order passed in
W.P.NO. 13501 of 2020 dated 06.03.2024
CONT P No. 3975 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order passed in
W.P.NO. 13496 of 2020 dated 06.03.2024
CONT P No. 4020 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order dated
06.03.2024 passed by this Hon'ble Court in W.P.No. 12408 of 2020
CONT P No. 4021 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order dated
06.03.2024 passed by this Hon'ble Court in W.P.No. 12270 of 2020
CONT P No. 4022 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order dated
06.03.2024 passed by this Hon'ble Court in W.P.No. 25136 of 2021
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CONT P No. 3448 of 2024
CONT P No. 4023 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order dated
06.03.2024 passed by this Hon'ble Court in W.P.No. 25140 of 2021
CONT P No. 4091 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order passed in
W.P.No. 11230 of 2020 dated 06.03.2024
CONT P No. 4090 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order passed in
W.P.No. 11223 of 2020 dated 06.03.2024
CONT P No. 229 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for wilful disobedience of the orders of the
Honble court in Wp.No.10889 of 2020 dated 21/03/2024
CONT P No. 250 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents herein for his deliberate and wilful
disobedience of the order dated 06/03/2024 in WP.No.12544 of 2020
CONT P No. 284 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for wilful disobedience of the order dated
06/03/2024 passed by this Honble Court in WP.No.25331 of 2021
CONT P No. 271 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for wilful disobedience of the orders of the
Hon'ble Court in WP.No.10895 of 2020 dated 21/03/2024
CONT P No. 270 of 2025
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for wilful disobedience of the orders of the
Hon'ble court in WP.No.6650 of 2021 dated 21/03/2024
CONT P No. 334 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for wilful disobedience of the orders of the
Hon'ble Court in W.P.No. 10899 of 2020 dated 21.03.2024
CONT P No. 344 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for willfull disobedience of the orders of the
Hon'ble Court in W.P.No. 10880 of 2020 dated 21.03.2024
CONT P No. 460 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for wilful disobedience of the orders of the
Hon'ble Court in W.P.No. 6655 of 2021 dated 21.03.2024
CONT P No. 475 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for wilfully disobeying the orders passed by in
W.P.No.7135 of 2020 dated 06.03.2024.
CONT P No. 1359 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondent for willful disobedience of the order dated
06.03.2024 passed by this Hon'ble Court in W.P.No.17912 of 2021.
CONT P No. 1557 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondent for willful disobedience of the order dated
06.03.2024 passed by this Hon'ble Court in W.P.No. 17905 of 2021
SUB APPL No. 625 of 2025
PRAYER: Contempt Petition is filed to Stay the operation of proceedings
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
issued by the 3rd Respondent in Se.Mu.Ka.No. 005/A4/2020 dated 07.11.2024
CONT P No. 347 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for willfull disobedience of the orders of the
Hon'ble Court in W.P.No. 10845 of 2020 dated 21.03.2024
CONT P No. 54 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order passed in
WP.No.14809 of 2020 dated 06/03/2024
CONT P No. 52 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for wilful disobedience of the order passed in
WP.No.14803 of 2020 dated 06/03/2024
CONT P No. 53 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for wilful disobedience of the order passed in
WP.No.14806 of 2020 dated 06/03/2024
CONT P No. 55 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for wilful disobedience of the order passed in
WP.No.14797 of 2020 dated 06/03/2024
CONT P No. 126 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for wilful disobedience of the order dated
06/03/2024 passed by this Honble Court in Wp.No 12619 of 2020
CONT P No. 177 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for wilful disobedience of the orders of the
Honble court in WP.No.10841 of 2020 dated 21/03/2024
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
CONT P No. 175 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for wilful disobedience of the orders of the
Honble Court in WP.No.10886 of 2020 dated 21/03/2024
CONT P No. 206 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for wilful disobedience of the orders of the
Honble Court in WP.No.10836 of 2020 dated 21/03/2024
CONT P No. 224 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for wilful disobedience of the order passed in
W.P.No. 21916 of 2021 dated 06.03.2024
CONT P No. 225 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for wilful disobedience of the order passed in
W.P.No. 21918 of 2021 dated 06.03.2024
CONT P No. 321 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents herein for his deliberate and wilful
disobedience of the order dated 06.03.2024 in W.P.No 11082 of 2020
CONT P No. 352 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for wilful disobedience of the orders of the
Hon'ble Court in W.P.No. 10839 of 2020 dated 21.03.2024
CONT P No. 946 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order passed in
W.P.No.14837 of 2020 dated 06.03.2024.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
CONT P No. 945 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order passed in
W.P.No.14835 of 2020 dated 06.03.2024.
CONT P No. 947 of 2025
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the Respondents for willful disobedience of the order passed in
W.P.No.14828 of 2020 dated 06.03.2024.
CONT P No. 3452 of 2024
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court to punish the respondents for violating the orders of this Hon'ble Court in
W.P.No. 12242 of 2020 dated 06.03.2024
For Petitioner(s): Mr.G.Mutharasu
in Cont.P.Nos.3448, 3449, 3450,
3451 & 3452 of 2024.
For Petitioner(s) in Cont.P.Nos.3493 Mr.P.Tamilavel
& 3494 of 2024 & 250, 321 of 2025
For Petitioner(s) in Cont.P.Nos.3530, Mr.P.Ganesan
3531, 3533, 3973, 3974, 3975, 3976,
4090, 4091 of 2024 & 53, 52, 54, 55,
945, 946, 947, 224 & 225 of 2025.
For Petitioner(s) in Cont.P.Nos.3631, Ms.C.Uma
3655, 3656, 4020, 4021, 4022, 4023
of 2024 & 126, 284, 1359, 1557 of
2025
For Petitioner(s) in Cont.P.Nos.175, Ms.S.Suneetha
177, 206, 229, 270, 271, 334, 344,
347, 352, 460 of 2025
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm )
CONT P No. 3448 of 2024
Cont.P.No.475 of 2025 Mr.S.Nedunchezhiyan
For Contemnor(s): Mr A. Selvendran, SGP
in all petitions
For 2nd respondent in
Cont.P.Nos.4022, 4023/2024 &
284/2025: Ms.S.B.Keerthana
For M/s.AGAM Legal
for second respondent
COMMON ORDER
These contempt petitions have been filed as against the wilful default committed by the respondents in disobeying the order dated 06.03.2024 in W.P.Nos.7135/2020 & batch.
2. On 08.09..2025 this Court has passed the following order:
“ On a writ appeal preferred against the order passed in W.P. No.7135 of 2020 etc., batch, a disposal has been given by slightly modifying the order of this Court. However, with regard to G.O.(Ms) No.111, dated 25.05.2010, it is learnt that many of the petitioners have filed their Review Petitions, in view of the pendency between the AICTE regulation and G.O.(Ms) No.111, dated 25.05.2010.
2. In view of the same, these matters are ordered to be listed after four weeks.”
3. Since the review petitions are said to have been filed by the petitioners, I feel it is appropriate for the petitioners to file contempt petition, if needed, before the Division Bench itself if they are not yet given with the benefit of the https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 order by the respondents at least by executing the modified order of the Writ Appellate Court in its true letter and spirit.
4. With the above observations, these Contempt Petitions are closed.
Connected sub application is closed.
07-10-2025 Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No bkn https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 CONT P No. 3448 of 2024 To
1.Thiru. Pradeep Yadav, Ias., And 2 Others THE PRINCIPAL SECRETARY TO GOVT.OF TAMILNADU Higher Education Department, Fort St.George, Chennai 600 009.
2.Thiru. T. Abraham, I.A.S., THE DIRECTOR OF TECHNICAL EDUCATION, Directorate to Technical Education, Guindy, Chennai 600 025.
3.Thiru. S. Senthil Arasu, THE PRINCIPAL, Sakthi Polytechnic College, Sakthi Nagar - 638 315.
CONT P No. 3531 of 2024To
1.Dr.K.Gopal, I.A.S., And 2 Others Principal Secretary to Government, Higher Education Department, Fort.St.George, chenani-600009
2.Thiru. T. Abraham, I.A.S., THE COMMISSIONER/ DIRECTOR OF TECHNICAL Education, Directorate of Technical Education, No 53, Sardar Patel Road, Guindy, chennai-
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 600 025.
3.Thiru. V. Srinivasan, THE PRINCIPAL, P.A.C. Ramasamy Raja Polytechnic College, P.S.K Nagar, Rajapalayam -626 108.
CONT P No. 3973 of 2024To
1.Dr. K. Gopal, IAS., and 2 others The State of Tamil Nadu, Rep. by Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai-600 009.
2.Thiru. T. Abraham, I.A.S., The Commissioner/Director Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.
3.Mr. N. Palanisamy, M.E., MISTE, THE PRINCIPAL, Annamalai Polytechnic College, Chettinadu, Sivaganga District.
CONT P No. 3449 of 2024To
1.Thiru. Pradeep Yadav, Ias., And 2 Others THE PRINCIPAL SECRETARY TO GOVT.OF TAMILNADU Higher https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 Education Department, Fort St.George, Chennai 600 009.
2.Thiru. T.Abraham, IAS., THE DIRECTOR OF TECHNICAL EDUCATIION, Directorate to Technical Education, Guindy, Chennai - 600 025.
3.Thiru. S. Senthil Arasu, THE PRINCIPAL, Sakthi Polytechnic College, Sakthi Nagar - 638 315.
CONT P No. 3451 of 2024To
1.Thiru. Pradeep Yadav, Ias., And 2 Others THE PRINCIPAL SECRETARY TO GOVT.OF TAMILNADU Higher Education Department, Fort St.George, Chennai 600 009.
2.Thiru. T. Abraham, I.A.S., THE DIRECTOR OF TECHNICAL EDUCATION, Directorate to Technical Education, Guindy, Chennai 600 025.
3.Thiru. S. Senthil Arasu, THE PRINCIPAL, Sakthi Polytechnic College, Sakthi Nagar - 638 315.
CONT P No. 3450 of 2024https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 To
1.Thiru. Pradeep Yadav, IAS., and 2 others THE PRINCIPAL SECRETARY TO GOVT.OF TAMILNADU Higher Education Department, Fort St.George, Chennai 600 009.
2.Thiru. T. Abraham, I.A.S., THE DIRECTOR OF TECHNICAL EDUCATION, Directorate to Technical Education, Guindy, Chennai 600 025.
3.Thiru. S. Senthil Arasu, THE PRINCIPAL, Sakthi Polytechnic College, Sakthi Nagar - 638 315.
CONT P No. 3493 of 2024To
1.T.Abraham Aditional Chief Secretary to GOVERNMENT OF TAMILNADU Rep. by its Secretary, Department of Higher Education, Fort St.George, Chennai - 600009
2.T.Abraham THE COMMISSIONER Directorate of Technical Education(DOTE), 53, Sardar Patel Road, Guindy, Chennai - 600025
3.S.Manisekar https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 THE PRINCIPAL Valivalam Desikar Poly technique College, Nagapattinam CONT P No. 3494 of 2024 To
1.T.Abraham THE COMMISSIONER of Technical Education, Directorate of Technical education,53,Saradar Patel Road, Guindy, Chennai-600 025.
CONT P No. 3530 of 2024To
1.Dr.K.Gopal, I.A.S., and 2 others Principal Secretary to Government, Higher Education Department, Fort.St.George, chenani-600009
2.Thiru. T. Abraham, I.A.S., THE COMMISSIONER/ DIRECTOR OF TECHNICAL Education, Directorate of Technical Education, No 53, Sardar Patel Road, Guindy, chennai- 600 025.
3.Thiru. A. Sankara Subramanian, THE PRINCIPAL, SANKAR POLYTECHNIC college, Sankaranagar, Tirunelveli District- 627 357. https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 CONT P No. 3533 of 2024 To
1.Dr.K.Gopal, I.A.S., and 2 others The State of Tamil Nadu, Principal Secretary to Government, Higher Education Department, Fort.St.George, chenani-600009
2.Thiru. T. Abraham, I.A.S., THE COMMISSIONER/ DIRECTOR OF TECHNICAL Education, Directorate of Technical Education, No 53, Sardar Patel Road, Guindy, chennai- 600 025.
3.Thiru. V. Srinivasan, THE PRINCIPAL, P.A.C. Ramasamy Raja Polytechnic College, K.K. Nagar, PACR Salai, Rajapalayam -626 108. Virudhunagar District.
CONT P No. 3631 of 2024To
1.Dr.K.Gpoal, I.A.S., and another principal Secretry to Government, Higher Education Department, Fort St.George,Chennai- 600 009.
2.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Directorate of Technical Education, https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 NO. 53, Sardar Patel Road, Guindy, Chennai 600 025.
CONT P No. 3655 of 2024To
1.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No. 53, Sardar Patel Road Guindy, Chennai 025 CONT P No. 3656 of 2024 To
1.K.Gopal and another Principal Secretary to Government, Higher Education Deartment, Fort St.George, Chennai 600 009.
2.T.abraham COMMISSIONER/DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai -600 025.
CONT P No. 3974 of 2024To
1.Dr. K. Gopal, Ias., And 2 Others The State of Tamil Nadu, Rep. by https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai-600 009.
2.Thiru. T. Abraham, I.A.S., The Commissioner/Director Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.
3.Mr. N. Palanisamy, M.E., Miste, THE PRINCIPAL, Annamalai Polytechnic College, Chettinadu, Sivaganga District.
CONT P No. 3976 of 2024To
1.Dr. K. Gopal, Ias., And 2 Others The State of Tamil Nadu, Rep. by Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai-600 009.
2.Thiru. T. Abraham, I.A.S., The Commissioner/Director Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.
3.Mr. N. Palanisamy, M.E., Miste, THE PRINCIPAL, Annamalai Polytechnic College, Chettinadu, Sivaganga District.
CONT P No. 3975 of 2024https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 To
1.Dr. K. Gopal, Ias., And 2 Others The State of Tamil Nadu, Rep. by Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai-600 009.
2.Thiru. T. Abraham, I.A.S., The Commissioner/Director Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.
3.Mr. N. Palanisamy, M.E., Miste, THE PRINCIPAL, Annamalai Polytechnic College, Chettinadu, Sivaganga District.
CONT P No. 4020 of 2024To
1.Dr.K.Gopal, I.A.S., and another Principal Secretary to Government, Higher Education Department, Fort St. George, Chennai 600 009.
2.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.
CONT P No. 4021 of 2024https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 To
1.Dr.K.Gopal, I.A.S., And Another Principal Secretary to Government, Higher Education Department, Fort St. George, Chennai 600 009.
2.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.
CONT P No. 4022 of 2024To
1.Thiru. T.Abraham Ias., And 2 Others Commissioner of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.
2.Dr. K. Sudhakar, THE PRINCIPAL, Murugappa Polytechnic college, Sathiyamoorthy Nagar (SM Nagar), Chennai 600 062.
3.Sri. C. Nedunchelian, THE BRANCH OFFICER, Office of the Acountant General (A and E) Tamil nadu, No. 361, Anna Salai, Chennai 600018 https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 CONT P No. 4023 of 2024 To
1.Thiru. T.Abraham IAS., and 2 others Commissioner of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.
2.Dr. K. Sudhakar, THE PRINCIPAL, Murugappa Polytechnic college, Sathiyamoorthy Nagar (SM Nagar), Chennai 600 062.
3.Sri. C. Nedunchelian, THE BRANCH OFFICER, Office of the Acountant General (A and E) Tamil nadu, No. 361, Anna Salai, Chennai 600018 CONT P No. 4091 of 2024 To
1.Dr.K.Gopal, I.A.S., And 2 Others The State of Tamil Nadu, Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai - 600009
2.Thiru. T.Abraham, I.A.S., The Commissioner of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai - 600025.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024
3.Thiru. R. Kandasamy, The Principal, Arulmigu Palaniandavar Polytechnic College, Dindigul Road, Palani - 624 601.
CONT P No. 4090 of 2024To
1.Dr.K.Gopal, I.A.S., and 2 others The State of Tamil Nadu, Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai - 600009
2.Thiru. T.Abraham, I.A.S., The Commissioner of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai - 600025.
3.Thiru. R. Kandasamy, The Principal, Arulmigu Palaniandavar Polytechnic College, Dindigul Road, Palani - 624 601.
CONT P No. 229 of 2025To
1.K.Gopal and 2 others THE STATE OF TAMILNADU Rep by its Secretary to Government Higher Education (C2) Department Secretariat https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 Fort.St.George chennai-9.
2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of technical Education Guindy chennai-25
3.T.Abraham THE COMMISSIONER OF TECHNICAL EDUCATION Guindy chennai-25 CONT P No. 250 of 2025 To
1.K.Gopal and another Additionalchief secretary to GOVERNMENT OF TAMIL NADUDepartment of Higher Education Fort ST. George Chennai 09
2.T.Abraham THE COMMISSIONER Directorate of Technical Education (DOTE) 53, Sardar Patel Road, Guindy Chennai 600 025 CONT P No. 284 of 2025 To
1.T.Abraham and 2 others THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 Education, No.53, Sardar Patel Road, Guindy, chennai-600 025
2.K.Sudhagar THE PRINCIPAL Murugappa Polytechnic college, Sathiyamoorthy Nagar (SM Nagar), Chennai-600 062
3.C.Nedunchelian THE BRANCH OFFICER Office of the Accountant General (A and E) TamilNadu, No.361, Anna salai, chennai-600 018 CONT P No. 271 of 2025 To
1.Dr.K.Gopal, I.A.S., and 3 others Secretary to Government, State of Tamil Nadu, Higher Education Department, Secretariat, Fort.St.George, Chennai-600 009.
2.T.Abraham, I.A.S., DIRECTOR OF TECHNICAL EDUCATION, Guindy, Chennai-600 025.
3.T.Abraham, I.A.S., THE COMMISSIONER OF TECHNICAL EDUCATION Guindy, Chennai-600 025.
CONT P No. 270 of 2025https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 To
1.Dr.K.Gopal, I.A.S., and 2 others Secretary to Government, State of Tamil Nadu, Higher Education Department, Secretariat, Fort.St.George, Chennai-600 009.
2.T.Abraham, I.A.S., Director of Technical Education, Guindy, Chennai-600 025.
3.T.Abraham, I.A.S., THE COMMISSIONER OF TECHNICAL EDUCATION Guindy, Chennai-600 025 CONT P No. 334 of 2025 To
1.Thiru. Dr.K.Gopal, I.A.S., and 2 others Secretary to Government The State of Tamil Nadu, Higher Education Department, Fort.St.George, Chennai 600 009.
2.Thiru. T.Abraham I.A.S., Director of Technical Education, Guindy, Chennai 600 025.
3.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Guindy, Chennai 600 025.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 CONT P No. 344 of 2025 To
1.Thiru.Dr.K.Gopal IAS., and 2 others Secretary to Government, The State of Tamil Nadu, Higher Education Department, Fort St. George, Chennai 600 009.
2.Thiru. T.Abraham I.A.S., Director of Technical Education, Guindy, Chennai 600 025.
3.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Guindy, Chennai 600 025.
CONT P No. 460 of 2025To
1.Thiru. Dr.K.Gopal, I.A.S., and 2 others Secretary to Government, The State of Tamil Nadu, Higher Education Department, Fort St. George, Chennai 600 009.
2.Thiru. T.Abraham, I.A.S., Director of Technical Education, Guindy, Chennai - 600 025.
3.Thiru. T.Abraham, I.A.S., https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 Commissioner of Technical Education Guindy Chennai 600 025.
CONT P No. 475 of 2025To
1.Thiru. K. Gopal, IAS and 2 Another The Principal Secretary to Government, Higher Education Department, Secretariat, Fort St.George, Chennai- 600 009.
2.T.Abraham, IAS, The Director, Directorate of Technical Education, Guindy, Chennai-600 025.
3.R.Kandsamy, Principal, Department of Electronics and Communication Engineering, Arulmigu Palaniandavar Polytechnic College, Palani-624 601.
CONT P No. 1359 of 2025To
1.Tmt. J. Innocent Divya, I.A.S Director of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.
CONT P No. 1557 of 2025https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 To
1.Tmt. J. Innocent Divya, I.A.S., Director of Technical Education, Directorate of Technical Education, No. 53, Sardar Patel Road, Guindy, Chennai
- 600 025.
CONT P No. 347 of 2025To
1.Thiru.Dr.K.Gopal IAS., and 2 others Secretary to Government, The State of Tamil Nadu, Higher Education Department Fort.St.George Chennai-9.
2.Thiru. T.Abraham, I.A.S., Director of Technical Education, Guindy, Chennai 600 025.
3.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Guindy, Chennai 600 025.
CONT P No. 54 of 2025To
1.K.Gopal and 2 others THE STATE OF TAMIL NADU rep by Principal secretary to Government, Higher Education Department, Fort St. George, Chennai-09 https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024
2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-25
3.G.K.Balamurugan THE PRINCIPAL SSM Polytechnic College, Komarapalayam- 638183 CONT P No. 52 of 2025 To
1.K.Gopal and 2 others THE STATE OF TAMIL NADU rep by Principal secretary to Government, Higher Education Department, Fort St. George, Chennai-09
2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-25
3.G.K.Balamurugan THE PRINCIPAL SSM Polytechnic College, Komarapalayam- 638183 CONT P No. 53 of 2025 To
1.K.Gopal and 2 others https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 THE STATE OF TAMIL NADU rep by Principal secretary to Government, Higher Education Department, Fort St. George, Chennai-09
2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-25
3.G.K.Balamurugan THE PRINCIPAL SSM Polytechnic College, Komarapalayam- 638183 CONT P No. 55 of 2025 To
1.K.Gopal and 2 others THE STATE OF TAMIL NADU rep by Principal secretary to Government, Higher Education Department, Fort St. George, Chennai-09
2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-25
3.G.K.Balamurugan THE PRINCIPAL SSM Polytechnic College, Komarapalayam- 638183 https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 CONT P No. 126 of 2025 To
1.K.Gopal and another Principal Secretary to Government, Higher Education Department, Fort St. George, Chennai-09
2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No.53, Sardar Patel Rd, Guindy, Chennai-25 CONT P No. 177 of 2025 To
1.K.Gopal and 2 others THE STATE OF TAMILNADU Rep by its Secretary to Government Higher Education (C2) Department Secretariat Fort.St.George chennai-9.
2.T.Abraham THE COMMISSIONER OF TECHNICAL EDUCATION Guindy chennai-25
3.T.Abraham THE COMMISSIONER OF TECHNICAL EDUCATION Guindy chennai-25 https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 CONT P No. 175 of 2025 To
1.K.Gopal and 2others THE STATE OF TAMILNADU Rep by its Secretary to Government Higher Education (C2) Department Secretariat Fort.St.George chennai-9.
2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of technical Education Guindy chennai-25
3.T.Abraham THE COMMISSIONER OF TECHNICAL EDUCATION Guindy chennai-25 CONT P No. 206 of 2025 To
1.K.Gopal and 2 others Secretary to Government Higher Education (C2) Department Secretariat Fort.St.George chennai-9.
2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of technical Education Guindy chennai-25 https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 CONT P No. 224 of 2025 To
1.Thiru. Dr. K. Gopal, IAS., and 2 others The Principal Secretary to government of Tamil Nadu, Higher Education Department, Fort St. George, Chennai - 600 009.
2.Thiru. T.Abraham, I.A.S., The Director of Technical Education, Directorate of Technical Education, No. 53, Sardar Patel Road, Guindy, Chennai - 600 025.
3.Thiru. Dr. M.Venkatraman, The Principal, P.T.Lee. Chengalvaraya Naicker Polytechnic College, 2-3, E.V.K. Sampath Salai, Vepery, Chennai 600 007.
CONT P No. 225 of 2025To
1.Thiru. Dr. K. Gopal, Ias., And 2 Others The Principal Secretary to government of Tamil Nadu, Higher Education Department, Fort St. George, Chennai - 600 009.
2.Thiru. T.Abraham, I.A.S., The Director of Technical Education, https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 Directorate of Technical Education, No. 53, Sardar Patel Road, Guindy, Chennai
- 600 025.
3.Thiru. Dr. M.Venkatraman, The Principal, P.T.Lee. Chengalvaraya Naicker Polytechnic College, 2-3, E.V.K. Sampath Salai, Vepery, Chennai 600 007.
CONT P No. 321 of 2025To
1.Dr.K.Gopal, I.A.S., and 2 others Additional Chief Secretary to Government of Tamil Nadu, Department of Higher Education, Fort St. George, Chennai 600 009.
2.Mr. T.Abraham, I.A.S., Commissioner of Technical Education, Directorate of Technical Education, (DOTE), 53, Sardar Patel Road, Guindy, Chennai - 600 025.
3.Dr. S. Chandrasekaran, Principal, S.R.K.V Polytechnic College, Coimbatore 641 020.
CONT P No. 352 of 2025To
1.Thiru. Dr.K.Gopal, I.A.S., and 2 https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 others Secretary to Government, The State of Tamil Nadu, Higher Education Department, Fort.St.George, Chennai-9.
2.Thiru. T.Abraham, I.A.S., Director of Technical Education, Guindy, Chennai 600 025.
3.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Guindy, Chennai 600 025.
CONT P No. 946 of 2025To
1.C.Samayamoorthy I.A.S., and 2 others The state of Tamil Nadu, Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai - 600 009.
2.J.Innocent Divya, IAS., Director of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai - 600 025.
3.M.Sathyam The Principal-in-charge, EIT Polytechnic College, Kavindapadi - 638
455. Erode District.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 CONT P No. 945 of 2025 To
1.C.Samayamoorthy I.A.S., and 2 others The state of Tamil Nadu, Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai - 600 009.
2.J.Innocent Divya, IAS., Director of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai - 600 025.
3.M.Sathyam The Principal-in-charge, EIT Polytechnic College, Kavindapadi - 638
455. Erode District.
CONT P No. 947 of 2025To
1.C.Samayamoorthy IAS., and 2others The state of Tamil Nadu, Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai - 600 009.
2.J.Innocent Divya, IAS., Director of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 Chennai - 600 025.
3.M.Sathyam The Principal-in-charge, EIT Polytechnic College, Kavindapadi - 638
455. Erode District.
CONT P No. 3452 of 2024To
1.Thiru. Pradeep Yadav, Ias., And 2 Others THE PRINCIPAL SECRETARY TO GOVT.OF TAMILNADU Higher Education Department, Fort St.George, Chennai 600 009.
2.Thiru. T. Abraham, I.A.S., THE DIRECTOR OF TECHNICAL EDUCATION, Directorate to Technical Education, Guindy, Chennai 600 025.
3.Thiru. S. Senthil Arasu, THE PRINCIPAL, Sakthi Polytechnic College, Sakthi Nagar - 638 315.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 07:38:22 pm ) CONT P No. 3448 of 2024 R.N.MANJULA J.
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