Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 24] [Entire Act] State of Himachal Pradesh - Subsection Section 24(i) in The Punjab Land Revenue Rules (i)The remuneration appointed in respect of his office when the land-revenue of the estate was last assessed;
