Karnataka High Court
Annappa S/O Adiveppa Handigund vs Suresh S/O Narayan Deshpande on 13 September, 2011
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
IN THE HIGH COURT OF KARNATAL CIRCUIT BE NCH AT DH ARWAD ey DATED THIS THE 13"! DAY OF SEPTEMBER, 20 f1.> : THE HON'BLE MR.JUSTICE RAM-MOHAN REDLY ~ W. P.NO. 68095/ 2011 (G@M2CPC)} BETWEEN: ANNAPPA Ma S/O ADIVEPPA HAND! GU? ND AGE: 41 YEARS, a OCC: AGRICULTURE, R/O DHAWAEESHWAR; TQ: MUDHO}s, BAGAL KOE PETITIONER (BY SRI PRAt BHARAR A: KULKARNI, ADVOCATE) l. SURES SH. a /O NARAYAN: DES HPANDE AG EB: 72 EARS, os OCC. AGRICULTURE, RPO DHAW ALESHWAR, . Te MU DEOL, ACGALE 2 BEANAMANT: S/O GOPAL DESHPANDE AGE: 70 YEARS, eo OCCANIL, . R/O TIL AKWADI, BELGAUM. -- ... RESPONDENTS
(BY SRE: PAVAN B. DODDATTI FOR RI; R2-SD) one 8 THIS WP IS FILED PRAYING TO QUASH THE ORDER PASSED BY THE LEARNED PRINCIPAL JUNIOR CIVIL. JUDGE COURT MUDHOL ON 20/04/2011 WHICH 4S -AP. ANNEXURE-M AND ALSO FOR QUASHING FINAL DEGREE.» DATED:19/12/2009 WHICH IS AT ANNEXURE-l-ANID-Pe "
DIRECT THE LEARNED PRINCIPAL JUNIOR CIVIi UPC COURT MUDHOL TO DISPOSE OF |.20NQ.-7 PILED BY THD ©. PETITIONER = DATED:16/11/2010° WHICH ES AT, ANNEXURE-C TO THIS PETITION BEFORE PROCEEDINGS, TO PASS ANY FURTHER ORDER. =. oa ~~ :
THES PETITION COMING No "OR PR - IM LIN ARY HEARING THIS DAY, THE&<« -OUl RE-MAI DE SPH E POI WING: ORDE Learned counsel for the "petitioner seeks leave of the Court to withafave tre-petivion;insthe tight of the decision in (1998)3 Supreme Court. Cases 732 (Suverline Forum Put.
_ in Ltd. v. Rajiv Trust & Another), | rallewed by the Apex Cou rt) AIR 2008 Supreme Court; 4987 | (Usha Smiha v. Dine Ram & Othe ).
Pe Ltllor is dismissec Pas withdrawn, "Anna /