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Karnataka High Court

Annappa S/O Adiveppa Handigund vs Suresh S/O Narayan Deshpande on 13 September, 2011

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

IN THE HIGH COURT OF KARNATAL
CIRCUIT BE NCH AT DH ARWAD

ey

DATED THIS THE 13"! DAY OF SEPTEMBER, 20 f1.> :

THE HON'BLE MR.JUSTICE RAM-MOHAN REDLY ~

W. P.NO. 68095/ 2011 (G@M2CPC)}
BETWEEN:

ANNAPPA Ma
S/O ADIVEPPA HAND! GU? ND

AGE: 41 YEARS, a

OCC: AGRICULTURE,

R/O DHAWAEESHWAR;

TQ: MUDHO}s, BAGAL KOE PETITIONER

(BY SRI PRAt BHARAR A: KULKARNI, ADVOCATE)

l. SURES SH. a
/O NARAYAN: DES HPANDE
AG EB: 72 EARS, os
OCC. AGRICULTURE,
RPO DHAW ALESHWAR,
. Te MU DEOL,

ACGALE
2 BEANAMANT:
S/O GOPAL DESHPANDE

AGE: 70 YEARS,
eo OCCANIL,
. R/O TIL AKWADI, BELGAUM. -- ... RESPONDENTS

(BY SRE: PAVAN B. DODDATTI FOR RI; R2-SD) one 8 THIS WP IS FILED PRAYING TO QUASH THE ORDER PASSED BY THE LEARNED PRINCIPAL JUNIOR CIVIL. JUDGE COURT MUDHOL ON 20/04/2011 WHICH 4S -AP. ANNEXURE-M AND ALSO FOR QUASHING FINAL DEGREE.» DATED:19/12/2009 WHICH IS AT ANNEXURE-l-ANID-Pe "

DIRECT THE LEARNED PRINCIPAL JUNIOR CIVIi UPC COURT MUDHOL TO DISPOSE OF |.20NQ.-7 PILED BY THD ©. PETITIONER = DATED:16/11/2010° WHICH ES AT, ANNEXURE-C TO THIS PETITION BEFORE PROCEEDINGS, TO PASS ANY FURTHER ORDER. =. oa ~~ :
THES PETITION COMING No "OR PR - IM LIN ARY HEARING THIS DAY, THE&<« -OUl RE-MAI DE SPH E POI WING: ORDE Learned counsel for the "petitioner seeks leave of the Court to withafave tre-petivion;insthe tight of the decision in (1998)3 Supreme Court. Cases 732 (Suverline Forum Put.

_ in Ltd. v. Rajiv Trust & Another), | rallewed by the Apex Cou rt) AIR 2008 Supreme Court; 4987 | (Usha Smiha v. Dine Ram & Othe ).

Pe Ltllor is dismissec Pas withdrawn, "Anna /