Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 644] [Entire Act] State of Punjab - Subsection Section 644(b) in Punjab Jail Manual, 1996 (b)any sum of money realised from or received on account of the sale of any such article or of the earning of prisoners.
