Jharkhand High Court
Pradhan Murmu & Ors vs The State Of Jharkhand .... .... ... on 10 February, 2022
Author: Rajesh Kumar
Bench: Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Criminal Revision No.1540 of 2019
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Pradhan Murmu & Ors. .... .... Petitioners Versus The State of Jharkhand .... .... Opposite Party
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CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR
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For the Petitioners : None For the State : Mr. P.D. Agarwal, A.P.P.
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The matter was taken up through Video Conferencing. Learned counsel for the State had no objections with it and submitted that the audio and video qualities are good.
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th 04/Dated: 10 February, 2022
1. Nobody appears on behalf of the petitioners. Counsel for the State is present.
2. With a view to give one more opportunity, put up this case next week.
3. It is made clear that no further adjournment will be granted.
(Rajesh Kumar, J.) Amar/-