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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(m) in The M.P. Zila Panchayat (Business) Rules, 1998

(m)Cases relating to minor penalty in disciplinary proceedings against such categories of employees, as may be specified under the control of Zila Panchayat;