Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 627 in Police Regulations, Bengal , 1943 627. Powers and functions of Criminal investigation Department, Sub-Inspectors deputed to districts. [§ 12, Act V, 1861]. - Cancelled.
