Himachal Pradesh High Court
The Barmana Acc Land Looser Affected ... vs . State Of H.P. And Others on 11 October, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
The Barmana ACC Land Looser Affected Transport Cooperative Societyy vs. State of H.P. and others CWP No. 7281 of 2022 .
11.10.2023 Present: Mr. Devender K. Sharma, Advocate, for the petitioner.
M/s Rupinder Singh and Pushpender Jaswal, Additional Advocate Generals with M/s Ranjna Patial and Sumit Sharma, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for respondents-State.
of Mr. K.D. Sood, Senior Advocate with Mr. H.R. Thakur, Advocates for respondent No. 4. rt Mr. Dinesh Thakur, Advocate, for respondent No. 5.
Mr. Mukul Sood, Advocate for respondent No. 6.
Mr. Dinesh Thakur, learned Counsel has put in appearance on behalf of respondent No. 5. He prays for and is granted three weeks' time to file reply to the petition. List on 07.11.2023.
(Ajay Mohan Goel) Judge October 11, 2023 (narender) ::: Downloaded on - 11/10/2023 20:37:31 :::CIS