Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(7) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016 (7)The application shall be disposed off within 30 days from the last day of the month in which the application was received.
