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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(a) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(a)to make such provisions, as may enable colleges and institutions to undertake specialised studies and, where necessary or desirable, organize and make provisions for common libraries, museums, laboratories and equipments for teaching and research;