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Supreme Court - Daily Orders

Delhi Building And Other Construction ... vs Director Of Income Tax (Exemption) on 20 November, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

       ITEM NO.28                                    COURT NO.2                 SECTION XIV

                                          S U P R E M E C O U R T O F     I N D I A
                                                  RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)                        No(s).28393-28394/2017

       (Arising out of impugned final judgment and order dated 17-07-2017
       in CM No. 23992/2017 and ITA No. 497/2017 passed by the High Court
       Of Delhi At New Delhi)

       DELHI BUILDING AND OTHER CONSTRUCTION
       WORKERS WELFARE BOARD                                                        Petitioner(s)

                                                            VERSUS

       DIRECTOR OF INCOME TAX (EXEMPTION)                                           Respondent(s)

       (IA No.108540/2017-PERMISSION TO PLACE ADDITIONAL FACTS AND
       GROUNDS)

       Date : 20-11-2017 These matters were called on for hearing today.

       CORAM :
                                    HON'BLE MR. JUSTICE J. CHELAMESWAR
                                    HON'BLE MR. JUSTICE S. ABDUL NAZEER

       For Petitioner(s)                      Mr.   Y.P. Adhyaru,Sr.Adv.
                                              Mr.   Shiv Mangal Sharma,Adv.
                                              Mr.   T.M. Singh,Adv.
                                              Mr.   Abhay Kumar,Adv.
                                              Mr.   B. V. Balaram Das, AOR

       For Respondent(s)


                                     UPON hearing the counsel the Court made the following
                                                        O R D E R

The special leave petitions are dismissed. Pending application(s), if any, stand disposed of.



       (OM PARKASH SHARMA)                                                    (RAJINDER KAUR)
           AR CUM PS                                                           BRANCH OFFICER


Signature Not Verified

Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.11.21 17:41:17 IST
Reason: SIGNER CARD OF
MR. DEEPAK MANSUKHANI
IS BEING USED BY MR. OM
PARKASH SHARMA