Supreme Court - Daily Orders
Delhi Building And Other Construction ... vs Director Of Income Tax (Exemption) on 20 November, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.28 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).28393-28394/2017
(Arising out of impugned final judgment and order dated 17-07-2017
in CM No. 23992/2017 and ITA No. 497/2017 passed by the High Court
Of Delhi At New Delhi)
DELHI BUILDING AND OTHER CONSTRUCTION
WORKERS WELFARE BOARD Petitioner(s)
VERSUS
DIRECTOR OF INCOME TAX (EXEMPTION) Respondent(s)
(IA No.108540/2017-PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS)
Date : 20-11-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Y.P. Adhyaru,Sr.Adv.
Mr. Shiv Mangal Sharma,Adv.
Mr. T.M. Singh,Adv.
Mr. Abhay Kumar,Adv.
Mr. B. V. Balaram Das, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed. Pending application(s), if any, stand disposed of.
(OM PARKASH SHARMA) (RAJINDER KAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.11.21 17:41:17 IST
Reason: SIGNER CARD OF
MR. DEEPAK MANSUKHANI
IS BEING USED BY MR. OM
PARKASH SHARMA