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[Cites 0, Cited by 5] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(iv) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(iv)the appointment of officers for initiating or exercising supervision over prosecutions for the contravention of the provisions of this Act;