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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(2) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(2)Where any secondary standard or working standard is stamped under sub-section (1) a certificate shall be separately issued showing the date on which such weight or measure was stamped.