Bombay High Court
World Crest Advisors Llp vs Catalyst Trusteeship Ltd on 21 April, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 29574 OF 2021
In
COMMERCIAL SUIT 189 OF 2022
World Crest Advisors Llp ....PETITIONER
V/S
Catalyst Tursteeship Ltd. And 9 Others ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 1512 OF 2023 In Commercial Suit 189 OF 2022 World Crest Advisors Llp ....PETITIONER V/S Catalyst Trusteeship Ltd ....RESPONDENT Adv. Tushar Agrawal for Def. No. 4 to 9. Mr. Navroz Seervai Sr. Adv. a/w Ms. Gulnar Mistry, Mr. Manish Desai, Mr. Subit Chakrabarti, Ms. Khushnumah Banerjee and Ms. Antara Kalambi i/b ANB Legal for Applicant/Plaintiff.
Sr. Adv. Darius Khambata, Adv. Shyam Kapadia and Adv. Ammar Faizullabhoy a/w Adv. Gathi Prakash, Adv. Nidhi Asher and Adv. Arushi Poddar i/b Cyril Amarchand Mangaldas for Def. No. 2 (Yes Bank Ltd.) and Def. No. 10(J C Flowers Asset Reconstruction Private Limited) Adv. Gathi Prakash, Adv. Nidhi Asher and Adv. Arushi Poddar i/b Cyril Amarchand Mangaldas for Def. No. 1 (Catalyst Trusteeship Ltd.) Page 1/2 ::: Uploaded on - 24/04/2023 ::: Downloaded on - 25/04/2023 02:23:33 ::: Sr. Adv. Zal Andhyrujina a/w Maithili Parikh , Tanya Mehta, Vaibhav Bhalerao i/b DSK Legal for Resp. No. 3 (Dish TV) (P H) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 21st April, 2023 P.C. :
S. O. to 24/04/2023 ( at 2.30 pm).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 24/04/2023 ::: Downloaded on - 25/04/2023 02:23:33 :::