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[Cites 0, Cited by 0] [Section 73K(4)] [Section 73K] [Entire Act]

State of Maharashtra - Subsection

Section 73K(4)(e) in Maharashtra Factories Rules, 1963

(e)The Committee may call for documents, examine experts, inspect the site if necessary and take other steps for formulating its views in regard to the suitability of the site.